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LAWS(GJH)-2004-10-67
GUJ. SRTC Vs. HIMMATBHAI DAHYABHAI PARMAR
Decided On October 07, 2004
GSRTC
Appellant
V/S
Himatbhai Dahyabhai Parmar (Conductor)
Respondents
Referred Judgements :-
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA
[REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL
[REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR
[REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SHYAM LAL
[REFERRED TO]
JUDGEMENT
(1.) xxx xxx xxx
(2.) xxx xxx xxx
(3.) xxx xxx xxx
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