LAWS(GJH)-2004-3-59

UNION OF INDIA Vs. ISHWAR JETHA

Decided On March 18, 2004
UNION OF INDIA Appellant
V/S
ISHWAR JETHA Respondents

JUDGEMENT

(1.) HEARD learned advocate Mr. Mukseh A. Patel for the petitioner and learned advocate Mr. P.K. Handa for Ms. Sunita S. Chaturvedi, learned advocate for the respondents.