M P SAIYED PRESIDENT Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE. Mr.A.D.Oza learned P.P. waives service of rule on behalf of respondent nos.1 to 3 and Mr.S.K.Patel learned advocate waives service of rule on behalf of respondent nos. 4 to 11 and Mr.R.P.Mankad learned advocate waives service of rule on behalf of respondent nos. 12 to 14. With the consent of the learned advocates for the parties, this matter is decided finally. Heard the learned advocates for the respective parties.