RAMSHRAY RAMSUKH VERMA Vs. RELIANCE INDUSTRIES LTD

Referred Judgements :-

COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS VS. STATE OF HARYANA [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPN VS. LAKSHMIDEVAMMA [REFERRED TO]
DINESH MILLS LIMITED VS. KEDARNATH R PANDE [REFERRED TO]