LAWS(GJH)-1993-11-33

SINDHAV KANJI RAMSING Vs. STATE OF GUJARAT

Decided On November 03, 1993

Sindhav Kanji Ramsing Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

STATE OF GUJARAT VS. JAT LAXMANJI TALASJI [REFERRED TO]

JUDGEMENT

(1.) Rule made absolute.

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