(1.) RULE, Mr. M.R. Bhatt, learned counsel, waives services of rule.
(2.) CONSIDERING the limited scope of the controversy involved in this Special Civil Application, we have taken it up for final disposal today itself.
(3.) RULE is made absolute accordingly, with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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