LAWS(GJH)-1983-7-37

(THE) STATE OF GUJ. Vs. SHRI ZALABHAI RUMALBHAI, SINCE DECD. BY HIS HEIRS AND LEGAL REPRESENTATIVES -1/1 KUMARI JASHIBEN

Decided On July 04, 1983

(The) State Of Guj. Appellant

V/S

Shri Zalabhai Rumalbhai, Since Decd. By His Heirs And Legal Representatives -1/1 Kumari Jashiben Respondents

JUDGEMENT

(1.) XXXXXXX (NSS) Appeal dismissed.

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