PATEL RAOJIBHAI KALIDAS Vs. STATE OF GUJARAT SACHIVALAYA

Referred Judgements :-

SPACKMAN V. PLUMSTEAD BOARD OF WORKS [REFERRED TO]
BOARD OF EDUCATION V. RICE [REFERRED TO]
REX V. ELECTRICITY COMMISSIONERS [REFERRED TO]
REX V. LONDON COUNTY COUNCIL [REFERRED TO]
R. V. LEGISLATIVE COMMITTEE OF THE CHURCH ASSEMBLY [REFERRED TO]
LOCAL GOVERNMENT BOARD V. ARLIDGE [REFERRED TO]
UNIVERSITY OF CEYLON V. FERNANDO [REFERRED TO]
R. V. MANCHESTER LEGAL AID COMMITTEE [REFERRED TO]
PROVINCE OF BOMBAY VS. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
RADESHYAM KHARE VS. STATE OF MADHYA PRADESH [REFERRED TO]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
SHIVJI NATHUBHAI VS. UNION OF INDIA [REFERRED TO]
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD VS. GHANSHYAM DAS GUPTA [REFERRED TO]
PYARE LAL GAHLOT VS. STATE OF UTTAR PRADESH LUCKNOW [REFERRED TO]
DIPA PAL VS. UNIVERSITY OF CALCUTTA [REFERRED TO]
B C DAS GUPTA VS. BIJOYRANJAN RAKSHIT [REFERRED TO]
BRIJ LAL VS. STATE OF PATIALA [REFERRED TO]