LAWS(GJH)-2023-7-781

AJITKUMAR THAKORBHAI DESAI Vs. STATE OF GUJARAT

Decided On July 12, 2023
Ajitkumar Thakorbhai Desai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) RULE. Mr.Meet Thakkar, learned advocate waives the service of notice of rule for and on behalf of the respondents.

(2.) At the request of the learned advocates for the respective parties and considering the nature of the controversy involved in the petition, present petition is taken up for final hearing today.

(3.) The present petition has been filed seeking the following main prayers:-