MOHAN SHRICHAND VAGHWANI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present petition is filed seeking for following reliefs:-

(2.) Heard learned advocate Mr. N.V. Gandhi for the petitioner and learned AGP Mr. Niraj Sharma appearing for and on behalf of respondent - State.

(3.) Considering the fact that the petitioner has already made representation before the respondent No.2 but as per the say of the petitioner, it is not yet decided and no response is received by the petitioner.