LAWS(GJH)-2023-9-98

JITUBHAI RUPABHAI RAVAL Vs. BARIA KANABHAI VAGHABHAI

Decided On September 04, 2023
Jitubhai Rupabhai Raval Appellant
V/S
Baria Kanabhai Vaghabhai Respondents

JUDGEMENT

(1.) Rule. Learned advocate Mr. PA Jadeja waives service of rule for respondent Nos.1 and 2 and learned AGP Ms. Foram Trivedi waives service of rule for respondent Nos.3 to 5.

(2.) In the petition filed under Article 227 of the Constitution of India, the petitioner has prayed for the following reliefs:-

(3.) The necessary facts for deciding this petition can briefly be stated thus:-