LAWS(GJH)-2023-3-1424

HARSHA Vs. HARSHADBHARTI BALWANTBHARTI GOSWAMY

Decided On March 21, 2023
Harsha Appellant
V/S
Harshadbharti Balwantbharti Goswamy Respondents

JUDGEMENT

(1.) On 9/6/2022, this Court has passed the following order:

(2.) Thereafter on 7/7/2022, the following order was passed.

(3.) Again on 18/7/2022, this Court has passed the following order: