LAWS(GJH)-2023-5-422

RAZZAKBHAI ABABHAI ARAB Vs. STATE OF GUJARAT

Decided On May 17, 2023
Razzakbhai Ababhai Arab Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 15/5/2023, this Court has passed the following order:

(2.) Upon which victim had appeared before the Medical Board at Government Hospital, Veraval Dist: Gir-Somnath on 16.05.02023, she was examined by the Medical Board as directed by this Court. The report of the medical board is produced today on record as per said report victim can undergo MTP procedure. Learned advocate for the petitioner submitted the affidavit of Ms. Rashid Rajakbhai Arab, who happens to be the mother of the victim and same is also ordered to be taken on record. The same reads as under:

(3.) Learned APP has pointed out that since the pregnancy is at advance stage, it would be injurious to both the petitioner and the child.