KAILASH Vs. HARESHBHAI KUNKABHAI JIJALA

JUDGEMENT

(1.) Rule. Learned advocate waives service of notice of rule on behalf of the respondent.

(2.) This application is filed under Sec. 24 of the Code of Civil Procedure, 1908 by the applicant - wife to transfer Civil Misc. Application District Court No.20 of 2020, pending before the Court of learned Addl. District Judge, Vapi, District Valsad to learned Addl. District Court, Rajula District Amreli.

(3.) Heard learned advocates.