RAJIVBHAI ARVINDBHAI JOSHI Vs. FALGUN BHANUPRASAD BRAHMBHATT

JUDGEMENT

(1.) Rule. Learned advocate Mr.R.J.Goswami and learned Assistant Government Pleader Mr.Soham Joshi waive service of notice of rule on behalf of respective respondents.

(2.) The petitioners have preferred this petition with the following prayers:

(3.) Considering the fact that the issue involves a practicing advocate and his clients, with the consent of the parties, the matter was taken up for hearing in the chamber.