(1.) Though served, the respondent has chosen not to appear and contest this application before this Court.
(2.) This application is filed under Sec. 24 of the Code of Civil Procedure, 1908 by the applicant - wife to transfer Family Suit No.1981 of 2021, pending before the Family Court, Ahmedabad to the Family Court, Mehsana.
(3.) Learned advocate for the applicant has submitted that other proceedings are pending at Mehsana and therefore, it is very difficult for the applicant to attend the proceedings at Ahmedabad.