LAWS(GJH)-2023-6-1769

JYOTSNABEN ASHOKBHAI DODIA Vs. DISTRICT MAGISTRATE

Decided On June 20, 2023
Jyotsnaben Ashokbhai Dodia Appellant
V/S
DISTRICT MAGISTRATE Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.Saumitra Chaturvedi with learned advocate Mr.Nilesh Udernani for the petitioner, learned advocate Mr. Monaal Davawala for respondent No.3 and Ms.Jyoti Bhatt, learned Assistant Government Pleader for respondents No.1 and 2.

(2.) At the outset, learned advocate Mr. Chaturvedi tenders a draft amendment, the same is granted. To be carried out forthwith.

(3.) By way of this petition, the petitioner has prayed for the following reliefs