(1.) On 6/6/2023, this Court has passed the following order:-
(2.) When the matter is called out, learned advocate Mr. Kirtan Mistry appearing on behalf of Mr. C.B. Upadhyaya, learned advocate appearing for the applicant submits that he could not contact his client. On earlier occasion when the matter was listed, no one was appeared and today also, none appears on behalf of the applicant.
(3.) Considering the same, this Court has no other option but to dismiss this application.