LAWS(GJH)-2023-6-282

KRUNALBHAI RAMESHBHAI BHATIYA Vs. STATE OF GUJARAT

Decided On June 06, 2023
Krunalbhai Rameshbhai Bhatiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This application is filed for seeking following prayers:-

(2.) Heard learned advocates for the respective parties.

(3.) Learned APP Mr. Soaham Joshi has submitted that now the charge-sheet is filed pursuant to the impugned F.I.R.