(1.) Heard learned advocate Mr. Dharmesh Devnani on behalf of the petitioners and learned Assistant Government Pleader Ms. Nirali Sharda on behalf of the respondent State.
(2.) By way of the present petition, the petitioners have prayed for the following prayers:-
(3.) Learned advocates for the respective parties would submit that the issue raised in the present petition stands covered by the decision of a learned Coordinate Bench of this Court (Coram:- Mrs. Mauna M. Bhatt, J.) dtd. 24/7/2023 passed in Special Civil Application No. 12544 of 2023.