LAWS(GJH)-2023-6-1336

DIVISONAL CONTROLLER Vs. INDUSTRIAL TRIBUNAL

Decided On June 27, 2023
Divisonal Controller Appellant
V/S
INDUSTRIAL TRIBUNAL Respondents

JUDGEMENT

(1.) By of Special Civil Application No.17566 of 2014, the petitioner employer - GSRTC has prayed for the following main relief:

(2.) By of Special Civil Application No.703 of 2015, the petitioner workman - Devendra Sinh Roopsinh Rana has prayed for the following main reliefs:

(3.) FACTS :