LAWS(GJH)-2023-9-97

GEMARBHAI DALABHAI DESAI Vs. STATE OF GUJARAT

Decided On September 02, 2023
Gemarbhai Dalabhai Desai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. Swapneshwar Goutam, learned advocate Mr.Jay G. Thaker, learned advocate Mr.Naman K. Brahmbhatt and learned advocate Mr.Rakesh R. Patel on behalf of the petitioners and learned Assistant Government Pleader Mr.Aditya Pathak on behalf of the respondent - State.

(2.) Rule returnable forthwith. Learned Assistant Government Pleader waives service of rule on behalf of the respondent - State.

(3.) These Group of petitions seek similar directions from this Court and therefore, all these matters are taken up together.