ILIYASHBHAI TAHERBHAI RAILWAYWALA Vs. STATE BANK OF INDIA

JUDGEMENT

(1.) Heard learned Senior Advocate Mr.R.S.Sanjanwala with learned advocate Mr.Tarak Damani for the petitioners, learned advocate Mr.Rituraj Meena for the respondent No.1 and learned Assistant Government Pleader Ms.Krushita Dave for the respondent No.2.

(2.) This Court passed the following order on 6/1/2021 :

(3.) Today, when the matter is taken up for hearing, learned Senior Advocate Mr.Sanjanwala with learned advocate Mr.Tarak Damani for the petitioners, under instructions, seeks permission to withdraw this petition so as to enable the petitioners to avail appropriate remedy in accordance with law.