LAWS(GJH)-2023-8-560

UPDESH RANA Vs. UNION OF INDIA

Decided On August 17, 2023
Updesh Rana Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This petition is prayed for the following reliefs:

(2.) Heard learned advocate Mr.Sulaiman Labbai for the petitioner, learned advocate Mr.Kshitij Amin for respondent no.1 and learned APP Mr.Soaham Joshi for respondent nos.2 to 6.

(3.) Pursuant to the order passed by this Court on 14/3/2023, the affidavits are filed by the respective respondents. During the course of arguments, learned advocates for the parties have drawn my attention to various documents and averments made, more particularly, in the petition as well as affidavits filed by the respective respondents.