JIVRAJBHAI LAKHUBHAI MALVI Vs. UPENDRASINH MADHUBHA PARMAR

JUDGEMENT

(1.) Heard learned advocate Mr.Meet D. Pansuria for the appellant/applicant and learned advocate Mr.Premal S. Rachh for the respondents.

(2.) With consent of learned advocates for both the sides, this Appeal is taken up for final hearing today.

(3.) Admit. Learned advocate Mr.Premal Rachh waives service of notice of admission on behalf of the respondents.