(1.) Leave to amend.
(2.) Though served, none has chosen to appear on behalf of the respondent Nos.5, 6 and 7.
(3.) Rule. Learned AGP waives service of notice of rule for and on behalf of the respondent-State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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