LAWS(GJH)-2023-11-59

KALIBEN BACHUJI THAKOR Vs. DEPUTY CONSERVATOR OF FOREST

Decided On November 01, 2023
Kaliben Bachuji Thakor Appellant
V/S
DEPUTY CONSERVATOR OF FOREST Respondents

JUDGEMENT

(1.) Heard learned Advocate Mr. Nilesh M. Shah for the Petitioner and learned AGP Ms. Megha Chitaliya for the Respondent Nos.1 to 3.

(2.) The present Petition has been filed, inter alia, for the following relief:

(3.) Learned Advocate Mr. Nilesh Shah appearing for the Petitioner has submitted that the Petitioner is entitled to the benefits of the Government Resolution, dtd. 17/10/1988. However, the same is not conferred to him.