(1.) Heard learned Assistant Government Pleader Mr.Kurven Desai for the appellants and learned advocate Mr.K.M.Sheth for the respondents- original claimants.
(2.) Admit. Learned advocate Mr.K.M.Sheth waives service of notice of admission on behalf of the respondents.
(3.) With the consent of the learned advocates of the respective parties, the matter is taken up for final disposal.