MAHENDRABHAI NAJABHAI LADUMOR Vs. COLLECTOR

JUDGEMENT

(1.) Rule. Learned Assistant Government Pleader waives service of notice of Rule on behalf of the respondents.

(2.) The short issue is involved in the present writ petition, hence, with the consent of the learned advocates appearing for the respective parties, the matter is taken up for final disposal today.

(3.) In the present writ petition, the petitioner has prayed for the following relief :-