BHAGWANBHAI PRABHUBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. Vaibhav A. Vyas on behalf of the petitioners and learned Assistant Government Pleader Mr.Aditya Patel on behalf of the respondent - State.

(2.) Rule returnable forthwith. Learned Assistant Government Pleader waives service of rule on behalf of the respondent - State.

(3.) These Group of petitions seek similar directions from this Court and therefore, all these matters are taken up together.