UPADHYAY YOGESHKUMAR PRAHLADBHAI Vs. VITTHALBHAI KARSANBHAI PATEL

JUDGEMENT

(1.) Challenge in this Appeal From Order is to the order dated 8 thJune, 2012 passed below Exh. 5 in RCS No. 33 of 2011, whereby, the application for interim injunction pending the suit has been rejected. Being agrieved with the said order, present appellant - original plaintiff preferred present Appeal from Order.

(2.) At the time of admission of this Appeal from Order, this court on 7/3/2013 passed the following order in Civil Application (for Stay) No. 8405 of 2012:

(3.) This Court has heard Mr. J.V. Japee, learned advocate for the appellant and Mr. Pravin Gondaliya, learned counsel for the respondent.