DEPUTY COLLECTOR Vs. KANJIBHAI PUNJABHAI

Referred Judgements :-

COGHLAN V. CUMBERLAND [REFERRED TO]
RAMANBHAI PRABHUDAS BECHARDAS VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
SARJU PERSHAD RAMDEO SAHU VS. JWALESHWARI PRATAP NARAIN SINGH [REFERRED TO]
RADHA PRASAD SINGH VS. CAJADHAR SINGH [REFERRED TO]
BHAGWATI PRASAD VS. CHANDRAMAUL [REFERRED TO]
TRIBENI DEVI VS. COLLECTOR OF RANCHI AND VICE VERSA [REFERRED TO]
T D GOPALAN VS. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS [REFERRED TO]
MADHUSUDAN DAS VS. NARAYANIBAI [REFERRED TO]
CHIMANLAL HARGOVINDDAS VS. SPECIAL LAND ACQUISITION OFFICER POONA [REFERRED TO]
STATE OF GUJARAT VS. RAMA RANA [REFERRED TO]
THAKAESIBHAI DEVJIBHAI VS. EXECUTIVE ENGINEER GUJARAT [REFERRED TO]
JAGDISH SINGH VS. MADHURI DEVI [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
SPECIAL LAND ACQUITION OFFICER VS. HARJIVAN RAMJIBHAI [REFERRED TO]
SARA VESRASWAMI ALIAS SARA VEERRAJU VS. TALLURI NARAYYA (DECEASED) [REFERRED TO]
V. PRABHAKARA VS. BASAVARAJ K. [REFERRED TO]