SHERASIYA INAYAT HUSAINBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard, learned advocate Mr. Bharat T. Rao for the petitioners and learned Assistant Government Pleader Mr. Dhawan Jayswal for the respondent Nos. 1 and 2. Though served, no one appears for respondent Nos. 3 and 4.

(2.) Rule. Learned Assistant Government Pleader Mr. Dhawan Jayswal waives service of notice of rule on behalf of the respondent Nos. 1 and 2. Notice of rule is not required to be issued upon respondent Nos. 3 and 4 as the issues involved in this petition are purely of legal nature and character and sufficient assistance is rendered by the learned Assistant Government Pleader Mr. Jayswal.

(3.) Having regard to the controversy in narrow compass, with the consent of the learned advocates for both the sides, the petition is taken up for final hearing.