SAMATBHAI LAKHAMANBHAI KHAMBHALA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule returnable forthwith. Ms. Jyoti Bhatt, learned Assistant Government Pleader, waives service of Rule on behalf of the respondent -State.

(2.) Heard, Mr. Vijay Nangesh, learned advocate for the petitioner and Ms. Jyoti Bhatt, learned Assistant Government Pleader for the respondent - State.

(3.) The petitioner belongs to the Rabari Community, which Scheduled Tribes is covered Category. under the The Gujarat Subordinate Service Selection Board, issued an advertisement No. 153/2018-19 on 25/7/2019 for filling up 106 vacant posts of Additional Assistant Engineer (Civil) Class-III.