JAMAN SHAMJI FADADU Vs. SADIK MAHMAD SIDIK

Referred Judgements :-

AZHAR HUSSAIN VS. RAJIV GANDHI [REFERRED TO]
I.T.C. LTD. V. DEBT RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
C MOHAMMAD YUNUS VS. SYED UNNISSA [REFERRED TO]
GURBUX SINGH VS. BHOORALAL [REFERRED TO]
NINGAWWA VS. BYRAPPA SHIDDAPPA HIREKNRABAR [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
K K MODI VS. K N MODI [REFERRED TO]
SWAMY ATMANANDA VS. RAMKRISHNA TAPOVANAM [REFERRED TO]
RAMESH B DESAI VS. BIPIN VADILAL MEHTA [REFERRED TO]
DAYA SINGH VS. GURDEV SINGH [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
MINISH K SHETH VS. STATE OF GUJARAT [REFERRED TO]
BAHADURBHAI LALJIBHAI MALHOTRA VS. AMBALAL JOITARAM HEIR OF JOITARAM RANCHHODDAS [REFERRED TO]
STATE OF RAJASTHAN VS. UNION OF INDIA AND ORS. [REFERRED TO]
JAYANTILAL CHIMANLAL PATEL VS. VADILAL PURUSHOTTAMDAS PATEL [REFERRED TO]
MADANURI SRI RAMA CHANDRA MURTHY VS. SYED JALAL [REFERRED TO]
SOUMITRA KUMAR SEN VS. SHYAMAL KUMAR SEN & ORS [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]
RAGHWENDRA SHARAN SINGH VS. RAM PRASANNA SINGH (DEAD) BY LRS [REFERRED TO]
CANARA BANK VS. P. SELATHAL [REFERRED TO]
SALIM D. AGBOATWALA VS. SHAMALJI ODDHAVJI THAKKAR [REFERRED TO]