LAWS(GJH)-2023-4-2119

RABARI RAJESHBHAI GHABHUBHAI Vs. STATE OF GUJARAT

Decided On April 17, 2023
Rabari Rajeshbhai Ghabhubhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Pursuant to an order dtd. 27/3/2023, Corpus - Jagrutiben, is produced by the Police authority today.