GIRISH RATILAL (HALANI) THAKKAR Vs. STATE OF GUJARAT

Referred Judgements :-

DATTATRAYA MORESHWAR VS. STATE OF BOMBAY [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
RAZA BULAND SUGAR CO LIMITED RAMPUR VS. MUNICINAL BOARD RAMPUR [REFERRED TO]
STATE OF MYSORE VS. V K KANGAN:NARASIMHA RAM NAIK [REFERRED TO]
STATE OF TAMIL NADU VS. MAHALAKSHMI AMMAL [REFERRED TO]
NASIK MUNICIPAL CORPORATION VS. HARBANSLAL LAIKWANT RAJPAL [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [REFERRED TO]
STATE OF ASSAM VS. BHASKAR JYOTI SARMA [REFERRED TO]