LAWS(GJH)-2023-5-750

JASHIBEN Vs. COMPETENT OFFICER

Decided On May 04, 2023
Jashiben Appellant
V/S
COMPETENT OFFICER Respondents

JUDGEMENT

(1.) By way of the present petition, the petitioner has prayed as under:

(2.) Heard learned advocate Mr.J.H.Kapadia for the petitioner and Mr.Sanjay Udhwani learned AGP for the respondent no.1 and Mr.Maulik Nanavati learned advocate for the respondent no.2.

(3.) Mr.Kapadia relies on the order passed by the coordinate bench of this Court dtd. 9/12/2021 rendered in Special Civil Application No.18057 of 2021.