REGENT COMPUTRONICS PVT. LTD.

Jugalkishor Lalbhai Vadnagra Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

BUDHABHAI BHIKHABHAI PARMARAND AND ANOTHER VS. SHANTABEN WD/O BHALABHAI BECHARBHAI [REFERRED TO]
THAKUR SUKHPAL SINGH VS. THAKUR KALYAN SINGH [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
GANNMANI ANASUYA VS. PARVATINI AMARENDRA CHOWDHARY [REFERRED TO]
SHIV KUMAR SHARMA VS. SANTOSH KUMARI [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
DUMALA VAGHPARA GRAM PANCHAYAT VS. CHUNILAL TRIBHOVANDAS PATEL [REFERRED TO]
MAHMAD AHMADBHAI VS. FATMABEN ABDULLA [REFERRED TO]
PRAJAPATI AMBARAM NAGARBHAI VS. PRAJAPATI HARJIBHAI [REFERRED TO]
BUDHABHAI BHIKHABHAI PARMARAND VS. SHANTA BEN [REFERRED TO]

JUDGEMENT

(1.) ADMIT. Ms.Megha Chitalia, learned Assistant Government Pleader waives the service of notice of admission of the appeal for and on behalf of the respondents State.

(2.) Present Second Appeal under Sec. 100 of the Code of Civil Procedure has been preferred by the appellants - original appellants / plaintiffs against the judgement and decree dtd. 15/04/2017 passed by the 4 th Additional District Judge, Junagadh in Regular Civil Appeal No.42 of 2017, by which the learned first appellate court dismissed the appeal confirming the judgement and decree dtd. 15/04/2017 passed by the learned 3rd Additional Senior Civil Judge, Junagadh in Regular Civil Suit No.255 of 2012, by which the learned Civil Judge dismissed the suit.

(3.) The appellate Court framed the following Issues :-

Click here to view full judgment.

JUGALKISHOR LALBHAI VADNAGRA Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address