SPL LAND ACQUISITION OFFICER Vs. PATEL SOMABHAI CHHAGANDAS

JUDGEMENT

(1.) The first appeal and cross objection emanate from the judgment and award dtd. 24/10/2019 passed by the learned 5 th Additional Senior Civil Judge, Mehsana in LAR Case Nos.871 of 2011 to 875 of 2011, 877 of 2011 to 882 of 2011 and 884 of 2011 to 888 of 2011.

(2.) Being aggrieved and dissatisfied with the judgment and award passed by the 5th Additional Senior Civil Judge, Mehsana, the present first appeal has been filed by the Acquiring Body, whereas the Cross Objection has been filed by the original claimants.

(3.) The factual matrix of the case of the original claimants are as under;