(1.) This petition is filed for the following reliefs: "8(a) This Hon'ble Court may be pleased to admit and allow this petition.
(2.) Heard learned advocates for the parties.
(3.) This Court had passed the following order on 3/4/2023:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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