PRABHAVATIBEN NILESHBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr.Zubin Bharda for the petitioners and learned AGP Ms.Krushita Dave for the respondent State.

(2.) Having regard to the controversy involved in this matter which is in a narrow compass, with the consent of learned advocates for the respective parties, the matter is taken up for hearing.

(3.) Rule returnable forthwith. Learned AGP Ms.Krushita Dave waives service of notice of rule on behalf of respondent State.