LAWS(GJH)-2023-8-836

NAGJIBHAI CHHITABHAI PARMAR Vs. STATE OF GUJARAT

Decided On August 25, 2023
Nagjibhai Chhitabhai Parmar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned Advocate Ms. Nishi Patel for learned Advocate Ms. Archita M. Prajapati for the petitioners and learned AGP Ms. Nirali Sarda for the respondent-State.

(2.) Rule returnable forthwith. Learned Assistant Government Pleader waives service of notice of Rule on behalf of the respondent - State.

(3.) By way of this petition, the petitioners have sought for the following prayers: -