DINESHBHAI JIVABHAI KANJARIYA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) As the issue involved in both these petitions are common, the common order is passed in these petitions. Special Civil Application No. 14850 of 2022 is treated as a lead matter and facts are stated from the said petition.

(2.) By way of the present petition, the petitioner herein has prayed for the following reliefs:

(3.) Heard Mr. Jay Shah, learned advocate appearing for the petitioner and Ms. Dharitri Pancholi, learned Assistant Government Pleader appearing for the respondent-State.