DEEPTI PRABHUDAS CHUDASAMA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) These captioned writ petitions are filed with following prayers:

(2.) The petitions are filed challenging the Government Resolution dtd. 29/4/2023 and advertisement dtd. 1/5/2023. As all the three petitions are involving identical issues, they are heard and decided together by this common judgment.

(3.) For sake of convenience, the facts referred in Special Civil Application No.9548 of 2023 are considered for adjudication of these petitions: