LAWS(GJH)-2023-1-529

KHUSHBU KISHORBHAI SONI Vs. SONI ASHISH SANJAYBHAI

Decided On January 13, 2023
Khushbu Kishorbhai Soni Appellant
V/S
Soni Ashish Sanjaybhai Respondents

JUDGEMENT

(1.) Rule returnable forthwith. Mr. J.B. Dastoor, learned advocate waives service of notice of Rule on behalf of the respondent.

(2.) Heard Mr. B.J. Priyadarshi, learned advocate appearing for the applicant and Mr. J.B. Dastoor, learned advocate appearing for the respondent.

(3.) By way of the present application filed under Sec. 24 of the Code of Civil Procedure, 1908, the applicant has prayed for transfer the proceedings of H.M.P. No. 30 of 2021 filed by the respondent from Family Court, Ahmedabad to Family Court at Visnagar.