LAWS(GJH)-2023-1-909

I.P. IMPEX Vs. DEPUTY STATE TAX COMMISSIONER

Decided On January 23, 2023
I.P. Impex Appellant
V/S
Deputy State Tax Commissioner Respondents

JUDGEMENT

(1.) This petition is preferred by the petitioner with the following main prayers :

(2.) On 18/1/2023, this Court has passed the following order.

(3.) Today, learned AGP Ms. Foram Trivedi for the State has submitted that the appeal of the petitioner will be decided by the authority within a period of six weeks.