REGENT COMPUTRONICS PVT. LTD.

Vinodkumar Kantilal Patel Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
ONKAR NATH MISHRA VS. STATE NCT OF DELHI [REFERRED TO]
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE VS. R. SOUNDIRARASU [REFERRED TO]

JUDGEMENT

(1.) There are total five applications, filed by one and same applicant, in which, the challenge is made to the orders impugned passed concurrently by both the Courts below, which are of the same date, identical but separate. The details of which are as under :

(2.) The brief facts of all the cases in nutshell are as under :

(3.) Heard learned advocates.

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VINODKUMAR KANTILAL PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

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