HIRAL JAYESH NANDANI Vs. JAYESH VRAJLAL NANDANI

JUDGEMENT

(1.) This application is filed under Sec. 24 of the Code of Civil Procedure, 1908 by the applicant - wife to transfer Family Suit No.210 of 2022, pending before the Court of learned Principal Judge, Family Court, Rajkot to the concerned Court at Surendranagar.

(2.) ***

(3.) Heard learned advocates appearing for the parties.