(1.) This petition under Article 227 of the Constitution of India is filed for following reliefs :-
(2.) The facts which could be gathered from the pleadings are as under :-
(3.) Notice was served to destitute wife - respondent no.2 and her child, but they chose not to remain present.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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